Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(1) in The West Bengal Panchayat Act, 1957

(1)The Gram Sabha shall -
(a)at the annual general meeting -
(i)consider the budget for the following year,
(ii)consider the report submitted be the Gram Panchayat on the work done during the previous year and the work proposed to be done during the following year, and give such directions to the Gram Panchayat as it may deem necessary, and
(iii)transact such other business as may be prescribed;
(b)at the half-yearly general meeting, transact such business as may be prescribed.