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Gauhati High Court

Page No.# 1/8 vs Shri P. Lalnunthara And 6 Ors on 24 November, 2021

Bench: Chief Justice, Soumitra Saikia

                                                                  Page No.# 1/8

GAHC010014082021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WA/37/2021

         THE STATE OF MIZORAM AND 3 ORS.
         REP. BY THE CHIEF SECRETARY TO THE GOVT. OF MIZORAM, AIZAWL,
         MIZORAM- 796001.

         2: THE SECRETARY TO THE GOVT. OF MIZORAM
          DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS
         AIZAWL
          MIZORAM
          PIN- 796001.

         3: THE COMMISSIONER/SECRETARY TO THE GOVT. OF MIZORAM
          IRRIGATION AND WATER RESOURCES DEPARTMENT
         AIZAWL
          MIZORAM
          PIN- 796001.

         4: THE CHIEF ENGINEER

          IRRIGATION AND WATER RESOURCES DEPARTMENT
          AIZAWL
          MIZORAM
          PIN- 796001

         VERSUS

         SHRI P. LALNUNTHARA AND 6 ORS.
         S/O- VANLALRUATA, R/O- VENGLAI, DIST.- KOLASIB, MIZORAM, PIN-
         796070.

         2:SMT. MELONY ZOREMSANGI
          D/O- PAUL THANGZIKA
          R/O- MUALPUI
         AIZAWL
          MIZORAM
                                                          Page No.# 2/8

             PIN- 796001.

            3:SMT. MAINA LALNUNZIRI
             D/O- LALTHANGKHUMA GANGTE
             R/O- MISSION VENG
            AIZAWL
             MIZORAM
             PIN- 796001.

            4:SHRI VANLALPEKHLUA SAILO
             S/O- LALZARA SAILO
             R/O- COLLEGE VENG
             LUNGLEI
             MIZORAM
             PIN- 796701.

            5:SHRI LALZUITLUANGA
             SUB-DIVISIONAL OFFICER
             SERCHHIP SUB-DIVISION
             IRRIGATION AND WATER RESOURCES DEPARTMENT
             NEW SERCHHIP
             PIN- 796181.

            6:SMT. RUATKIMI VARTE
            ASSISTANT ENGINEER (MONITORING)
             OFFICE OF THE CHIEF ENGINEER
             IRRIGATION AND WATER RESOURCES DEPARTMENT
             KHATLA
            AIZAWL
             MIZORAM
             PIN- 796001.

            7:THE MIZORAM PUBLIC SERVICE COMMISSION
             REP. BY ITS CHAIRMAN
             NEW SECRETARIAT COMPLEX
            AIZAWL
             MIZORAM
             PIN- 796001

Advocate for the Petitioner   : MR A D CHOUDHURY

Advocate for the Respondent : MR. D J DAS
                                                       Page No.# 3/8

Linked Case : WA/16/2021

LALZUITLUANGA
S/O- LALHMUCHHUAKA
R/O- MISSION VENG
AIZAWL
P.O. KULIKAWN
DISTRICT AIZAWL
MIZORAM
PIN- 796005
PRESENTLY SERVING AS THE SUB-DIVISIONAL OFFICER
SERCHHIP SUB-DIVISION
IRRIGATION AND WATER RESOURCES DEPARTMENT
NEW SERCHHIP
DISTRICT SERCHHIP
MIZORAM
PIN- 796181.


VERSUS

P. LALNUNTHARA AND 9 ORS.
S/O- VANLALRUATA
 R/O- VENGLAI
 DISTRICT- KOLASIB
 MIZORAM
 PIN- 796070

2:SMT. MELONY ZOREMSANGI
D/O- PAUL THANGZIKA
 R/O- MUALPUI
AIZAWL
 MIZORAM
 PIN- 796001.
 3:SMT. MARINA LALNUNZIRI
D/O- LALTHANGKHUMA GANGTE
 R/O- MISSION VENG
AIZWL
 MIZORAM
 PIN- 796001.
 4:SHRI VANLALPEKHLUA SAILO
S/O- LALZARA SAILO
 R/O- COLLEGE VENG
 LUNGLEI
 MIZORAM
 PIN- 796701.
 5:THE STATE OF MIZORAM
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF MIZORAM
                                                         Page No.# 4/8

 AIZAWL
 MIZORAM- 796001.
 6:THE SECRETARY TO THE GOVT. OF MIZORAM
DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS
 AIZAWL
 MIZORAM
 PIN- 796001.
 7:THE COMMISSIONER/SECRETARY TO THE GOVT. OF MIZORAM
IRRIGATION AND WATER RESOURCES DEPARTMENT
 AIZAWL
 MIZORAM
 PIN- 796001.
 8:THE CHIEF ENGINNER
IRRIGATION AND WATER RESOURCES DEPARTMENT
 AIZAWL
 MIZORAM
 PIN- 796001.
 9:THE MIZORAM PUBLIC SERVICE COMMISSION
REP. BY ITS CHAIRMAN
 NEW SECRETARIAT COMPLEX
 AIZAWL
 MIZORAM
 PIN- 796001.
 10:SMT. RUATKIMI VARTE
ASSISTANT ENGINEER (MONITORING)
 OFFICE OF THE CHIEF ENGINNER
 IRRIGATION AND WATER RESOURCES DEPARTMENT
 KHATLA
 AIZAWL
 MIZORAM
 PIN- 796001.
 ------------
 Advocate for : MR. P D NAIR
Advocate for : SR. GA
 MIZORAM appearing for P. LALNUNTHARA AND 9 ORS.



Linked Case : WA/20/2021

LALZUITLUANGA
S/O- LALHMUCHHUAKA
R/O- MISSION VENG AIZAWL
P.O. KULIKAWN
DISTRICT AIZAWL
MIZORAM
PIN- 796005
PRESENTLY SERVING AS THE SUB-DIVISIONAL OFFICER
                                                         Page No.# 5/8

SERCHHIP SUB-DIVISION
IRRIGATION AND WATER RESOURCES DEPARTMENT
NEW SERCHHIP
DISTRICT SERCHHIP
MIZORAM
PIN- 796181.


VERSUS

SMT. JACINTA LALTANPUII AND 6 ORS.
W/O- RONALD LALCHHUANAWMA
R/O- TLANGNUAM
DAM VENG
DISTRICT AIZAWL
MIZORAM
PIN- 796005.

2:THE STATE OF MIZORAM
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF MIZORAM
 AIZAWL
 MIZORAM- 796001.
 3:THE SECRETARY TO THE GOVT. OF MIZORAM
DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS
 AIZAWL
 MIZORAM
 PIN- 796001.
 4:THE COMMISSIONER/SECRETARY TO THE GOVT. OF MIZORAM
IRRIGATION AND WATER RESOURCES DEPARTMENT
 AIZAWL
 MIZORAM
 PIN- 796001.
 5:THE CHIEF ENGINEER
IRRIGATION AND WATER RESOURCES DEPARTMENT
 AIZAWL
 MIZORAM
 PIN- 796001.
 6:THE MIZORAM PUBLIC SERVICE COMMISSION
REP. BY ITS CHAIRMAN
 NEW SECRETARIAT COMPLEX
 AIZAWL
 MIZORAM
 PIN- 796001.
 7:SMT. RUATKIMI VARTE
ASSISTANT ENGINEER (MONITORING)
 OFFICE OF THE CHIEF ENGINEER
 IRRIGATION AND WATER RESOURCES DEPARTMENT
 KHATLA
                                                            Page No.# 6/8

AIZAWL
MIZORAM
PIN- 796001.
------------
Advocate for : MR. P D NAIR
Advocate for : SR. GA
MIZORAM appearing for SMT. JACINTA LALTANPUII AND 6 ORS.



Linked Case : WA/74/2021

THE STATE OF MIZORAM AND 3 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF MIZORAM
AIZAWL
MIZORAM-796001

2: THE SECRETARY TO THE GOVT. OF MIZORAM
DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS
AIZAWL
 MIZORAM
 PIN-796001

 3: THE COMMISSIONER/SECRETARY TO THE GOVT. OF MIZORAM
IRRIGATION AND WATER RESOURCES DEPARTMENT
 AIZAWL
 MIZORAM
 PIN-796001

 4: THE CHIEF ENGINEER
IRRIGATION AND WATER RESOURCES DEPARTMENT
 AIZAWL
 MIZORAM
 PIN-796001
 VERSUS

JACINTA LALTANPUII AND 3 ORS.
W/O RONALD LALCHHUANAWMA
 R/O TLANGNUAM
 DAM VENG
 DIST. AIZAWL
 MIZORAM
 PIN-796005

2:RUATKIMI VARTE
ASSISTANT ENGINEER (MONITORING)
OFFICE OF TE CHIEF ENGINEER
 IRRIGATION AND WATER RESOURCES DEPARTMENT
                                                                           Page No.# 7/8

            KHATLA
           AIZAWL
            MIZORAM
            PIN-796001
            3:LALZUITLUANGA
            SDO
           SERCHHIP SUB-DIVISION
            IRRIGATION AND WATER RESOURCES DEPARTMENT
            NEW SERCHHIP
            DIST. SERCHHIP
            MIZORAM
            PIN-796181
            4:THE MIZORAM PUBLIC SERVICE COMMISSION
           REP. BY ITS CHAIRMAN
            NEW SECRETARIAT COMPLEX
           AIZAWL
            MIZORAM
            PIN- 796001.
            ------------
           Advocate for : ADDL. A.G.
            MIZORAM
           Advocate for : MR. J PATOWARY (R-1) appearing for JACINTA LALTANPUII AND
           3 ORS.



                                  BEFORE
                       HONOURABLE THE CHIEF JUSTICE
                   HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                        ORDER

24-11-2021 Heard Mr. D Das, learned senior counsel appearing for the appellants. Also heard Mr. KN Choudhury, learned senior counsel assisted by Mr. J Patowary, learned counsel for the private respondents.

Mr. D Das, learned senior counsel appearing for the appellants, shall file affidavit stating that the subject matter of these vacancies on which promotion has been made, occurred prior to earlier cut off date which was 01.04.2017. The affidavit to this effect shall be filed within one week.

Reply be filed thereafter within one week.

Page No.# 8/8 List on 14.12.2021.

    JUDGE                   CHIEF JUSTICE



Comparing Assistant