Gauhati High Court
Page No.# 1/8 vs Shri P. Lalnunthara And 6 Ors on 24 November, 2021
Bench: Chief Justice, Soumitra Saikia
Page No.# 1/8
GAHC010014082021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/37/2021
THE STATE OF MIZORAM AND 3 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF MIZORAM, AIZAWL,
MIZORAM- 796001.
2: THE SECRETARY TO THE GOVT. OF MIZORAM
DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS
AIZAWL
MIZORAM
PIN- 796001.
3: THE COMMISSIONER/SECRETARY TO THE GOVT. OF MIZORAM
IRRIGATION AND WATER RESOURCES DEPARTMENT
AIZAWL
MIZORAM
PIN- 796001.
4: THE CHIEF ENGINEER
IRRIGATION AND WATER RESOURCES DEPARTMENT
AIZAWL
MIZORAM
PIN- 796001
VERSUS
SHRI P. LALNUNTHARA AND 6 ORS.
S/O- VANLALRUATA, R/O- VENGLAI, DIST.- KOLASIB, MIZORAM, PIN-
796070.
2:SMT. MELONY ZOREMSANGI
D/O- PAUL THANGZIKA
R/O- MUALPUI
AIZAWL
MIZORAM
Page No.# 2/8
PIN- 796001.
3:SMT. MAINA LALNUNZIRI
D/O- LALTHANGKHUMA GANGTE
R/O- MISSION VENG
AIZAWL
MIZORAM
PIN- 796001.
4:SHRI VANLALPEKHLUA SAILO
S/O- LALZARA SAILO
R/O- COLLEGE VENG
LUNGLEI
MIZORAM
PIN- 796701.
5:SHRI LALZUITLUANGA
SUB-DIVISIONAL OFFICER
SERCHHIP SUB-DIVISION
IRRIGATION AND WATER RESOURCES DEPARTMENT
NEW SERCHHIP
PIN- 796181.
6:SMT. RUATKIMI VARTE
ASSISTANT ENGINEER (MONITORING)
OFFICE OF THE CHIEF ENGINEER
IRRIGATION AND WATER RESOURCES DEPARTMENT
KHATLA
AIZAWL
MIZORAM
PIN- 796001.
7:THE MIZORAM PUBLIC SERVICE COMMISSION
REP. BY ITS CHAIRMAN
NEW SECRETARIAT COMPLEX
AIZAWL
MIZORAM
PIN- 796001
Advocate for the Petitioner : MR A D CHOUDHURY
Advocate for the Respondent : MR. D J DAS
Page No.# 3/8
Linked Case : WA/16/2021
LALZUITLUANGA
S/O- LALHMUCHHUAKA
R/O- MISSION VENG
AIZAWL
P.O. KULIKAWN
DISTRICT AIZAWL
MIZORAM
PIN- 796005
PRESENTLY SERVING AS THE SUB-DIVISIONAL OFFICER
SERCHHIP SUB-DIVISION
IRRIGATION AND WATER RESOURCES DEPARTMENT
NEW SERCHHIP
DISTRICT SERCHHIP
MIZORAM
PIN- 796181.
VERSUS
P. LALNUNTHARA AND 9 ORS.
S/O- VANLALRUATA
R/O- VENGLAI
DISTRICT- KOLASIB
MIZORAM
PIN- 796070
2:SMT. MELONY ZOREMSANGI
D/O- PAUL THANGZIKA
R/O- MUALPUI
AIZAWL
MIZORAM
PIN- 796001.
3:SMT. MARINA LALNUNZIRI
D/O- LALTHANGKHUMA GANGTE
R/O- MISSION VENG
AIZWL
MIZORAM
PIN- 796001.
4:SHRI VANLALPEKHLUA SAILO
S/O- LALZARA SAILO
R/O- COLLEGE VENG
LUNGLEI
MIZORAM
PIN- 796701.
5:THE STATE OF MIZORAM
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF MIZORAM
Page No.# 4/8
AIZAWL
MIZORAM- 796001.
6:THE SECRETARY TO THE GOVT. OF MIZORAM
DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS
AIZAWL
MIZORAM
PIN- 796001.
7:THE COMMISSIONER/SECRETARY TO THE GOVT. OF MIZORAM
IRRIGATION AND WATER RESOURCES DEPARTMENT
AIZAWL
MIZORAM
PIN- 796001.
8:THE CHIEF ENGINNER
IRRIGATION AND WATER RESOURCES DEPARTMENT
AIZAWL
MIZORAM
PIN- 796001.
9:THE MIZORAM PUBLIC SERVICE COMMISSION
REP. BY ITS CHAIRMAN
NEW SECRETARIAT COMPLEX
AIZAWL
MIZORAM
PIN- 796001.
10:SMT. RUATKIMI VARTE
ASSISTANT ENGINEER (MONITORING)
OFFICE OF THE CHIEF ENGINNER
IRRIGATION AND WATER RESOURCES DEPARTMENT
KHATLA
AIZAWL
MIZORAM
PIN- 796001.
------------
Advocate for : MR. P D NAIR
Advocate for : SR. GA
MIZORAM appearing for P. LALNUNTHARA AND 9 ORS.
Linked Case : WA/20/2021
LALZUITLUANGA
S/O- LALHMUCHHUAKA
R/O- MISSION VENG AIZAWL
P.O. KULIKAWN
DISTRICT AIZAWL
MIZORAM
PIN- 796005
PRESENTLY SERVING AS THE SUB-DIVISIONAL OFFICER
Page No.# 5/8
SERCHHIP SUB-DIVISION
IRRIGATION AND WATER RESOURCES DEPARTMENT
NEW SERCHHIP
DISTRICT SERCHHIP
MIZORAM
PIN- 796181.
VERSUS
SMT. JACINTA LALTANPUII AND 6 ORS.
W/O- RONALD LALCHHUANAWMA
R/O- TLANGNUAM
DAM VENG
DISTRICT AIZAWL
MIZORAM
PIN- 796005.
2:THE STATE OF MIZORAM
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF MIZORAM
AIZAWL
MIZORAM- 796001.
3:THE SECRETARY TO THE GOVT. OF MIZORAM
DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS
AIZAWL
MIZORAM
PIN- 796001.
4:THE COMMISSIONER/SECRETARY TO THE GOVT. OF MIZORAM
IRRIGATION AND WATER RESOURCES DEPARTMENT
AIZAWL
MIZORAM
PIN- 796001.
5:THE CHIEF ENGINEER
IRRIGATION AND WATER RESOURCES DEPARTMENT
AIZAWL
MIZORAM
PIN- 796001.
6:THE MIZORAM PUBLIC SERVICE COMMISSION
REP. BY ITS CHAIRMAN
NEW SECRETARIAT COMPLEX
AIZAWL
MIZORAM
PIN- 796001.
7:SMT. RUATKIMI VARTE
ASSISTANT ENGINEER (MONITORING)
OFFICE OF THE CHIEF ENGINEER
IRRIGATION AND WATER RESOURCES DEPARTMENT
KHATLA
Page No.# 6/8
AIZAWL
MIZORAM
PIN- 796001.
------------
Advocate for : MR. P D NAIR
Advocate for : SR. GA
MIZORAM appearing for SMT. JACINTA LALTANPUII AND 6 ORS.
Linked Case : WA/74/2021
THE STATE OF MIZORAM AND 3 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF MIZORAM
AIZAWL
MIZORAM-796001
2: THE SECRETARY TO THE GOVT. OF MIZORAM
DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS
AIZAWL
MIZORAM
PIN-796001
3: THE COMMISSIONER/SECRETARY TO THE GOVT. OF MIZORAM
IRRIGATION AND WATER RESOURCES DEPARTMENT
AIZAWL
MIZORAM
PIN-796001
4: THE CHIEF ENGINEER
IRRIGATION AND WATER RESOURCES DEPARTMENT
AIZAWL
MIZORAM
PIN-796001
VERSUS
JACINTA LALTANPUII AND 3 ORS.
W/O RONALD LALCHHUANAWMA
R/O TLANGNUAM
DAM VENG
DIST. AIZAWL
MIZORAM
PIN-796005
2:RUATKIMI VARTE
ASSISTANT ENGINEER (MONITORING)
OFFICE OF TE CHIEF ENGINEER
IRRIGATION AND WATER RESOURCES DEPARTMENT
Page No.# 7/8
KHATLA
AIZAWL
MIZORAM
PIN-796001
3:LALZUITLUANGA
SDO
SERCHHIP SUB-DIVISION
IRRIGATION AND WATER RESOURCES DEPARTMENT
NEW SERCHHIP
DIST. SERCHHIP
MIZORAM
PIN-796181
4:THE MIZORAM PUBLIC SERVICE COMMISSION
REP. BY ITS CHAIRMAN
NEW SECRETARIAT COMPLEX
AIZAWL
MIZORAM
PIN- 796001.
------------
Advocate for : ADDL. A.G.
MIZORAM
Advocate for : MR. J PATOWARY (R-1) appearing for JACINTA LALTANPUII AND
3 ORS.
BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
24-11-2021 Heard Mr. D Das, learned senior counsel appearing for the appellants. Also heard Mr. KN Choudhury, learned senior counsel assisted by Mr. J Patowary, learned counsel for the private respondents.
Mr. D Das, learned senior counsel appearing for the appellants, shall file affidavit stating that the subject matter of these vacancies on which promotion has been made, occurred prior to earlier cut off date which was 01.04.2017. The affidavit to this effect shall be filed within one week.
Reply be filed thereafter within one week.
Page No.# 8/8 List on 14.12.2021.
JUDGE CHIEF JUSTICE Comparing Assistant