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R. Shama Naik vs G. Srinivasiah on 29 November, 2022

     ITEM NO.10                             REGISTRAR COURT. 1               SECTION IV-A

                                      S U P R E M E C O U R T O F            I N D I A
                                              RECORD OF PROCEEDINGS


                                      BEFORE THE REGISTRAR SH. ATUL M. KURHEKAR

     Petition(s) for Special Leave to Appeal (C)                            No(s).    13933/2021

     R. SHAMA NAIK                                                                  Petitioner(s)

                                                             VERSUS

     G. SRINIVASIAH                                                                 Respondent(s)



     Date : 29-11-2022 This petition was called on for hearing today.



     For Petitioner(s)
                                             Mrs. Vaijayanthi Girish, AOR

     For Respondent(s)
                                             Mr. Ganesh Kumar R., AOR


                                UPON hearing the counsel, the Court made the following
                                                   O R D E R

Sole respondent is granted four weeks’ time as final opportunity for filing counter affidavit.

At the end of the period aforesaid, whether counter affidavit is filed or not, Registry to process the matter for listing before the Hon'ble Court as per rules.

ATUL M. KURHEKAR Digitally signed by Indu Marwah Date: 2022.11.30 Registrar 10:59:32 IST Reason: