Himachal Pradesh High Court
Uoi & Others vs . Mes Contract Workers Union on 16 October, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
UOI & others vs. MES contract Workers Union & others .
CWP No. 3172 of 2021 16.10.2023 Present: None for the petitioners Mr. J. L. Bhardwaj, Sr. Advocate with Mr. Sanjay Bhardwaj, Advocate, for respondents No. 1 to 17 and 19.
of List on 20.12.2023.
rt (Satyen Vaidya) Judge 16th October, 2023 (kck) ::: Downloaded on - 16/10/2023 20:36:36 :::CIS