Section 196C(1) in U.P. Zamindari Abolition and Land Reforms Rules, 1952
(1)The amaldaramad of entries in the final statement in Z.A. Form 60-B shall be made by the Lekhpal in the current khatauni by writing legibly in red ink the amount of land revenue realizable in respect of each khata in the name of bhumidhar or sirdar.
