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[Cites 0, Cited by 0] [Section 8(5)] [Section 8] [Entire Act]

State of Goa - Subsection

Section 8(5)(i) in The Goa Public Men's Corruption (Investigations and Inquiries) Act, 1988

(i)The services of any officer or employee or investigating agency of the Government of Goa or the Government of India with the concurrence of that Government; or