Calcutta High Court (Appellete Side)
Filed On July 6 vs C.R.A.N. 2855 Of 2017 (Vacating) on 14 July, 2017
1 Sl. July 14, C.R.R. 3280 of 2016
100. 2017 Re: C.R.A.N. 2834 of 2017 (extension) filed on July 6, 2017 and C.R.A.N. 2855 of 2017 (vacating) filed on July 7, 2017.
Mr. Soubhik Mitter, Mr. Samarjit Basu, ...for the petitioner.
Mr. Ayan Bhattacharjee, Mr. Surajit Basu, ...for the opposite party no. 2.
Ms. Anasuya Sinha, learned advocate, who ordinarily appears on behalf of the State, is present in court and is requested to appear in this matter.
Let a copy of the revision petition be handed over to Ms. Sinha by Monday next.
Ms. Sinha is requested to produce the case diary on the next date of hearing.
Let this matter appear under the heading "application" two weeks hence. Affidavit in opposition, if any, to the application for vacating be filed in the meantime.
dns ( Joymalya Bagchi, J. )