Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 181(2)] [Section 181] [Entire Act]

State of Punjab - Subsection

Section 181(2)(f) in The Punjab Panchayati Raj Act, 1994

(f)exercise and perform such other powers and functions in relation to any development programme as the State Government may, by notification, confer on or entrust to it;