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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(iii) in The Petroleum and Natural Gas Regulatory Board (Appointment of Consultants) Regulations, 2007

(iii)Instructions to the Consultants : It may include instructions regarding nature of job; submission requirement; requirement of bid processing fees; if any; last date of submission; place of submission; and any related instructions.