Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] NCT Delhi - Section Section 88 in The Delhi Co-Operative Societies Act, 2003 88. Management of co-operative housing societies. - The management of every co-operative housing society shall vest in its committee.
