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State of Andhra Pradesh - Section

Section 11 in Andhra Pradesh Regulation of Unapproved and Illegal Layout Rules, 2007

11. Minimum Standards of layout facilities and development to be undertaken.

(a)All roads to be developed and black-topped
(b)Drainage works including rain water harvesting facilities
(c)Water supply and sewerage facilities
(d)Street Lighting
(e)Fencing of open spaces