Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(5)] [Section 14] [Entire Act] State of Tamilnadu - Subsection Section 14(5)(a) in Tamil Nadu National Law School Act, 2012 (a)to be the custodian of the records, the common seal and such other property of the School as the Executive Council shall commit to his charge;