Bombay High Court
Vihang Vijay Waghmare And Ors vs Sinhgad Technical Education Society ... on 13 June, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-31
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1725 OF 2022
Dr. Madhura Mansing Jagtap And Ors ....PETITIONER
V/S
The Principal, Sinhgad Institute Of Management
....RESPONDENT
And Computer Application And Ors WITH WRIT PETITION NO. 1821 OF 2022 Sinhgad Technical Education Society And Ors ....PETITIONER V/S Vihang Vijay Waghmare ....RESPONDENT WITH WRIT PETITION NO. 1729 OF 2022 Suraj Bharadiya And Ors ....PETITIONER V/S The Principal Sinhgad Institute Of Technology....RESPONDENT And Ors WITH WRIT PETITION NO. 1820 OF 2022 Sinhgad Technical Education Society And Ors ....PETITIONER V/S Pawar Dipak Bhaskarrao And Ors ....RESPONDENT WITH Page 1/4 ::: Uploaded on - 14/06/2023 ::: Downloaded on - 14/06/2023 16:05:42 ::: WRIT PETITION NO. 1728 OF 2022 Pradip Shantaram Langhe And Ors ....PETITIONER V/S The Principal Sinhgad Institute Of Technology....RESPONDENT And Ors WITH WRIT PETITION NO. 1783 OF 2022 Pawar Dipak Bhaskarrao And Ors ....PETITIONER V/S The President Sinhgad Technical Education ....RESPONDENT Society And Ors WITH WRIT PETITION NO. 1775 OF 2022 Sinhgad Technical Education Society And Ors ....PETITIONER V/S Seema Raghunath Shirke (seema Vijay Khairkar) ....RESPONDENT WITH WRIT PETITION NO. 1731 OF 2022 Ninad Kamlakar Kulkarni And Ors ....PETITIONER V/S Sinhgad Technical Education Society And Ors....RESPONDENT WITH WRIT PETITION NO. 1727 OF 2022 Ms. Seema Raghunath Shirke (mrs. Seema Vijay....PETITIONER Khairkhar) And Ors V/S Page 2/4 ::: Uploaded on - 14/06/2023 ::: Downloaded on - 14/06/2023 16:05:42 ::: Sinhgad Technical Educational Society And Ors ....RESPONDENT WITH WRIT PETITION NO. 1817 OF 2022 Sinhgad Technical Education Society And Ors ....PETITIONER V/S Ninad Kamalakar Kulkarni And Ors ....RESPONDENT WITH WRIT PETITION NO. 1778 OF 2022 Sinhagad Coolege Of Engineering By Its ....PETITIONER Principal V/S Tejaswinee Pawar And Ors ....RESPONDENT WITH WRIT PETITION NO. 1732 OF 2022 Vihang Vijay Waghmare And Ors ....PETITIONER V/S Sinhgad Technical Education Society And Ors....RESPONDENT WITH WRIT PETITION NO. 1819 OF 2022 Sinhgad Technical Education Society And Ors ....PETITIONER V/S Mohammed Ismail And Ors ....RESPONDENT WITH WRIT PETITION STAMP NO. 10523 OF 2021 Singhgad Institue Of Management And Page 3/4 ::: Uploaded on - 14/06/2023 ::: Downloaded on - 14/06/2023 16:05:42 ::: Computer Application By Its Principal And Anr.
V/S Madhura Mansing Jagtap And Ors ....RESPONDENT Mr. Suresh Pakle, Sr. Adv. a/w Mr. Nilesh Desai i/by Shankar Maruti Katkar for Petitioner Mr. V. P. Sawant Sr.Adv. wih Mr. Nitin Dhumal for Respondent CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 13th June, 2023 P.C. :
S. O. to 11/07/2023 ( H. O. B.).
( FOR REGISTRAR JUDICIAL - I ) ....PETITIONER Page 4/4 ::: Uploaded on - 14/06/2023 ::: Downloaded on - 14/06/2023 16:05:42 :::