Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 21(1)] [Section 21] [Entire Act] State of Gujarat - Subsection Section 21(1)(v) in The Gujarat University Act, 1949 (v)Two persons nominated by the Executive Council from amongst its members,