Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 10] [Entire Act] Union of India - Subsection Section 10(4) in The Designs Act, 2000 (4)The register of designs shall be prima facie evidence of any matter by this Act directed or authorized to be entered therein.
