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[Cites 0, Cited by 1] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(4) in The Orissa Shops and Commercial Establishments Act, 1956

(4)Within thirty days from the date mentioned in Column (2) below in respect of an establishment mentioned in Column (1), the statement together with fees shall be sent to the Inspector under Sub-section (1)-
  Establishment Date from which the period of 30 days tocommence
  (1) (2)
(i) Establishment existing on the date on which this Act comesinto force The date on which this Act comes into force.
(ii) New establishments The date on which the establishment commences its work.