Gujarat High Court
State Of Gujarat Range Forest Officer vs Chavda Khimabhai Lakhabhai on 29 April, 2022
Author: R.M.Chhaya
Bench: R.M.Chhaya
C/CA/771/2021 ORDER DATED: 29/04/2022
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CIVIL APPLICATION NO. 771 of 2021
In F/LETTERS PATENT APPEAL NO. 5814 of 2021
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STATE OF GUJARAT RANGE FOREST OFFICER,
Versus
CHAVDA KHIMABHAI LAKHABHAI
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Appearance:
MS DHWANI TRIPATHI AGP for the Applicant(s) No. 1,2
for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE R.M.CHHAYA
and
HONOURABLE MR. JUSTICE HEMANT M.
PRACHCHHAK
Date : 29/04/2022
ORAL ORDER
(PER : HONOURABLE MR. JUSTICE R.M.CHHAYA) Heard Ms. Dhwani Tripathi, learned AGP for the applicants and Ms. Mamta Vyas, learned advocate, who appeared before the learned Single Judge, at the request of this Court, appears for the respondent.
In the facts and circumstances of the case, delay of 10 days is hereby condoned.
Present application stands disposed of accordingly. The main matter be listed for hearing on 13.6.2022.
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