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[Cites 0, Cited by 0] [Section 78(4)] [Section 78] [Entire Act]

State of Uttar Pradesh - Subsection

Section 78(4)(a) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(a)full description of the land, i.e., plot number, area, boundary, land revenue payable;