Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 12 in The Mizoram Aided College Employees Rules, 1990 12. Confirmation. - Subject to the satisfaction of the appointing authority, the probationer may be confirmed in the service on completion of 2 year's probation.
