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[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

State of Telangana - Subsection

Section 20(4)(g) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(g)to vest to the Board of Management or any other entity or official of the University such of its powers as it deems appropriate, along with appropriate governance mechanism.