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[Cites 0, Cited by 0] [Section 695(31)] [Section 695] [Entire Act]

Bengal Presidency - Subsection

Section 695(31)(iii) in Police Regulations, Bengal , 1943

(iii)If the senior head constable leaves the guard for any reason he shall inform the junior head constable, stating where he is going and the length of time he is likely to be absent, so that he can easily be called, if required. The fact must also be entered in the roster book.