Supreme Court - Daily Orders
Sistla Sarada Devi vs Uppaluri Hari Narayana on 25 July, 2018
ITEM NO.3 REGISTRAR COURT. 1 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
IA
122620/2017,122623/2017,122631/2017,122633/2017,122635/2017,122637/
2017,122639/2017,122643/2017,122647/2017,122649/2017, in
Petition(s) for Special Leave to Appeal (C) No(s). 38542/2016
SISTLA SARADA DEVI Petitioner(s)
VERSUS
UPPALURI HARI NARAYANA & ORS. Respondent(s)
(IA No.122649/2017-CONDONATION OF DELAY IN FILING and IA
No.122647/2017-APPLICATION FOR SUBSTITUTION and IA
No.122639/2017-CONDONATION OF DELAY IN FILING and IA
No.122637/2017-APPLICATION FOR SUBSTITUTION and IA
No.122633/2017-CONDONATION OF DELAY IN FILING and IA
No.122631/2017-APPLICATION FOR SUBSTITUTION and IA
No.122623/2017-CONDONATION OF DELAY IN FILING and IA
No.122620/2017-APPLICATION FOR SUBSTITUTION and and IA
No.122635/2017-I A FOR EXEMPTION FOR DEATH CERTIFICATE and IA
No.122643/2017-XTRA )
Date : 25-07-2018 These matters were called on for hearing today.
For Petitioner(s)
Mr Suyodhan Byrapaneni, Adv.
Ms. Tatini Basu, AOR
For Respondent(s)
Mr Prabhat Kumar, Adv.
Ms Ankita Sharma, Adv.
Mr. Sridhar Potaraju, AOR
Mr K Sita Rama Rao, Adv.
Mr. Shree Pal Singh, AOR
Mr I.V.Kashyap, Adv.
Mr A Chandra Mohan, Adv.
Dr(Mrs) Vipin Gupta, AOR
UPON hearing the counsel the Court made the following
Signature Not Verified
O R D E R
Digitally signed by HEMA JOSHI Date: 2018.07.30 09:53:44 IST Reason: Proposed respondent nos. 2(i) to 2(iii) and 2(v) are granted four weeks time as last opportunity for filing counter affidavit.
-2-Item No.3 Service is complete on respondent nos. 9,10(i) and 13 to 15 but none has entered appearance.
Registry to process the matter for listing before the Hon'ble Court after completion of period of four weeks whether counter affidavit is filed or not as further opportunity to file counter affidavit stands declined.
KAPIL MEHTA Registrar 25.07.2018 hj