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State of Haryana - Section

Section 44 in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

44. Construction of open drains and surface channels.

- In no case shall a drain interior to a building or for the conveyance of the sewage to the street sewer be an open drain. All open drains or surface channels shall be constructed according to PWD specifications No. 1963 and subsequent amendments, made from time to time.