Bombay High Court
Sipper Foods Pvt. Ltd vs Hindustan Lever Ltd on 2 February, 2022
Author: Milind N. Jadhav
Bench: S.J. Kathawalla, Milind N. Jadhav
Kanchan P Dhuri 1 / 1 2-APP-90-2008.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
APPEAL NO. 90 OF 2008
IN
ARBITRATION PETITION NO. 391 OF 2005
Sipper Foods Pvt. Ltd. ... Appellant
Versus
Hindustan Lever Ltd. ... Respondent
.........
Ms. Neeta Jain alongwith Ms. Kavita Khera instructed by Mr. S.J. Khera for the
Appellant.
Mr. V.R. Dhond, Senior Advocate alongwith Mr. Aditya Udeshi, Mr. Mahesh Londhe,
Mr. Netaji Gawade instructed by M/s. Sanjay Udeshi and Co. for the Respondent.
.........
CORAM : S.J. KATHAWALLA AND
MILIND N. JADHAV, JJ.
DATED : FEBRUARY 2, 2022.
(through video-conferencing) P.C. :-
Stand over to 8th February, 2022.
( MILIND N. JADHAV, J. ) ( S.J. KATHAWALLA, J. ) Digitally signed by KANCHAN KANCHAN PRASHANT PRASHANT DHURI DHURI Date:
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