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[Cites 0, Cited by 0] [Section 160(1)] [Section 160] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 160(1)(b) in The Jammu and Kashmir Representation of the People Act, 1957

(b)any vehicle, vessel or animal is needed or is likely to be needed for the purpose of transport of ballot boxes to or from any polling station, or transport members of the police force for maintaining order during the conduct of such election, or transport of any officer or other person for performance of any duties in connection with such election,