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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3) in The Spices Board Act, 1986

(3)[It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.] [The Spices Board Act 1986 came into force from 26th February 1987 vide Government of India, Ministry of Commerce, Notification No. 122 (E) dated 26th February 1987.]