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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(e) in Dr. Babasaheb Ambedkar Open University Act, 1994

(e)the manner of appointment of teachers and other employees of the University, qualifications, code of conduct and other conditions of service including the manner of termination of service and other disciplinary action;