Allahabad High Court
Awadhesh Rai & Others vs Additional Commissioner (Food) ... on 3 August, 2010
Author: Sanjay Misra
Bench: Sanjay Misra
Court No. - 28 Case :- WRIT - C No. - 26630 of 2007 Petitioner :- Awadhesh Rai & Others Respondent :- Additional Commissioner (Food) Varanasi Division & Others Petitioner Counsel :- D.S. Yadav,J.P. Rai,K.K. Rai Respondent Counsel :- C.S.C.,A.K. Rai,S.S. Singh,Vishnu Kumar Singh Hon'ble Sanjay Misra,J.
Time was granted to learned Standing Counsel to file counter affidavit on 7.6.2007. More than three years have passed but no counter affidavit has been filed.
Learned Standing Counsel prays for and is granted two weeks further and no more time to file counter affidavit failing which the respondent no. 1 Additional Commissioner, (Food) Varanasi Division. Varanasi shall appear on the next date fixed along with relevant records and instructions to assist the court.
As prayed let this matter be listed on 14.9.2010.
Order Date :- 3.8.2010 Pravin