Section 17 in The National Welfare board for Seafarers Rules, 1963
17. Voting.
(1)Any question arising for decision by the Board shall be decided at a meeting of the Board by a meeting of the Board by a majority of the votes of the members present and voting and in case of an equality of votes, the presiding member shall have and exercise a second or casting vote.(2)All votes shall be by show of hands.
