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[Cites 0, Cited by 0] [Section 10(16)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(16)(b) in The Coal Mines Regulations, 2017

(b)The Chairman may, during his temporary absence by reason of leave or otherwise, authorise any member of the Board to perform all or any of duties of the Chairman during such absence.