Madhya Pradesh High Court
Ghanshyam Kushwaha vs The State Of Madhya Pradesh on 14 February, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 The High Court Of Madhya Pradesh CRA No. 1321 of 2022 (GHANSHYAM KUSHWAHA Vs THE STATE OF MADHYA PRADESH AND OTHERS) Jabalpur, Dated : 14-02-2022 Parties through their counsel.
Heard on admission.
The appeal is Admitted for final hearing. Let record to the Court below be requisitioned. List the matter along with record.
(SUJOY PAUL) (ARUN KUMAR SHARMA)
JUDGE JUDGE
ahd
Signature Not Verified
SAN
Digitally signed by MOHD AHMAD
Date: 2022.02.15 11:41:16 IST