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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Bihar - Subsection

Section 37(i) in The Bihar Jail Service Rules, 1953

(i)if more than one officer is appointed to the Service by direct recruitment at the same time, their seniority inter se shall follow the order of merit in which their names were arranged by the Public Service Commission for substantive appointment;