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Supreme Court - Daily Orders

The State Of Haryana Department Of ... vs Sukhbir Singh on 22 January, 2020

     ITEM NO.23                                  1

                             REGISTRAR COURT. 2                SECTION IV

                          S U P R E M E C O U R T O F      I N D I A
                                  RECORD OF PROCEEDINGS


                                  BEFORE THE REGISTRAR SH. RAJIV KALRA

     Civil Appeal        No(s).   616-617/2016

     THE STATE OF HARYANA DEPARTMENT OF TRANSPORT & ANR.Appellant(s)

                                             VERSUS

     SUKHBIR SINGH                                             Respondent(s)

     (ONLY SLP(C) NO. 25802 OF 2019 AND SLP [email protected], 38662,
     38996, 39555, 39556,39559/2019 and SLP NO. 20485/2019 TO BE LISTED
     BEFORE LD. REGISTRAR'S COURT. )

     WITH
     SLP(C) No. 25802/2019 (IV-B)

      SLP(C) No. 28676/2019 (IV-B)
     (FOR ADMISSION and I.R. and IA No.177198/2019-CONDONATION OF DELAY
     IN FILING)

      SLP(C) No. 28677/2019 (IV-B)
     (FOR ADMISSION and I.R. and IA No.177739/2019-CONDONATION OF DELAY
     IN FILING)

      SLP(C) No. 28672/2019 (IV-B)
     (FOR ADMISSION and I.R. and IA No.175726/2019-CONDONATION OF DELAY
     IN FILING)

      SLP(C) No. 28675/2019 (IV-B)
     (FOR ADMISSION and I.R. and IA No.176269/2019-CONDONATION OF DELAY
     IN FILING)

      SLP(C) No. 28674/2019 (IV-B)
     (FOR ADMISSION and I.R. and IA No.176890/2019-CONDONATION OF DELAY
     IN FILING)

      SLP(C) No. 28673/2019 (IV-B)
     (FOR ADMISSION and I.R. and IA No.176661/2019-CONDONATION OF DELAY
     IN FILING)
Signature Not Verified


      SLP(C) No. 30485/2019 (IV-B)
Digitally signed by
Rajiv Kalra
Date: 2020.01.22

     (FOR ADMISSION and I.R.)
17:44:39 IST
Reason:




     Date : 22-01-2020 These appeals were called on for hearing today.
ITEM NO.23                              2

For Appellant(s)      Ms. Manpreet Kaur Bhalla,Adv.
                      Dr. Monika Gusain, AOR

                      Mr. Devender Kumar Saini,Adv.
                      Mr. Vishwa Pal Singh, AOR

For Respondent(s)
                       Mr. Neeraj Kumar, AOR

                      Mr. Dinesh Verma,Adv.
                      Mr. Rajat Sharma,Adv.
                      Mr. Subhasish Bhowmick,Adv.


           UPON hearing the counsel, the Court made the following
                              O R D E R

SLP(C) Nos. 28676,28677,28672,28675 and 28674 and 30485/2019 Service of notice is complete qua sole respondent but no one has entered appearance on his behalf. Viewed thus, matters be processed for listing before the Hon'ble Court, under the rules.

SLP(C) No. 25802/2019

Await the return of the service of notice already issued to all the respondents.

SLP(C) No. 28673/2019

Await the return of the service of notice already issued to sole respondent.

List again on 23.3.2020.

RAJIV KALRA Registrar MG