Madhya Pradesh High Court
Smt. Kamla Parwani vs State Of Madhya Pradesh on 17 December, 2024
1 WP-24649-2019
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 24649 of 2019
(SMT. KAMLA PARWANI Vs STATE OF MADHYA PRADESH AND OTHERS )
Dated : 17-12-2024
None for the petitioner.
Shri Vijay Shukla - PL for the respondent/State.
Adjourned. List in the month of February, 2025.
(VINAY SARAF) JUDGE Akm Signature Not Verified Signed by: AKANKSHA MAURYA Signing time: 19-12-2024 11:33:22 AM