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Madhya Pradesh High Court

Smt. Kamla Parwani vs State Of Madhya Pradesh on 17 December, 2024

                                                             1                                WP-24649-2019
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                      WP No. 24649 of 2019
                                      (SMT. KAMLA PARWANI Vs STATE OF MADHYA PRADESH AND OTHERS )



                           Dated : 17-12-2024
                                 None for the petitioner.
                                 Shri Vijay Shukla - PL for the respondent/State.

Adjourned. List in the month of February, 2025.

(VINAY SARAF) JUDGE Akm Signature Not Verified Signed by: AKANKSHA MAURYA Signing time: 19-12-2024 11:33:22 AM