Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(2)The application for final recognition shall be accompanied with a Project Report showing that the said Veterinary College has all the necessary facilities, manpower and equipments as per the standards specified in the minimum standard of veterinary education regulations, and such other documents as may be specified in Form-XI and the application for final recognition shall be processed in accordance with Schedule-IV.