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Supreme Court - Daily Orders

Commissioner Customs (Preventive) ... vs M/S Pelican Quartz Stone on 9 December, 2025

     ITEM NO.38                               REGISTRAR COURT. 2                          SECTION XVII-A

                                      S U P R E M E C O U R T O F               I N D I A
                                              RECORD OF PROCEEDINGS


                                     BEFORE THE REGISTRAR SH. MASHROOR ALAM KHAN

     Civil Appeal                    No(s).    13397-13399/2025

     COMMISSIONER CUSTOMS (PREVENTIVE) JAIPUR                                           Appellant(s)

                                                              VERSUS

     M/S PELICAN QUARTZ STONE                                                           Respondent(s)


     IA No. 267363/2025 - EX-PARTE STAY

     Date : 09-12-2025 This matter was called on for hearing today.


     For Appellant(s) :
                                             Mr. Gurmeet Singh Makker, AOR
                                             Ms. Sampa Sengupta Ray, Adv.


     For Respondent(s) :

                                UPON hearing the counsel the Court made the following
                                                   O R D E R

As per Office report, service report in respect of sole respondent has not been received from CESTAT so far.

Issue Reminder.

List again on 15.01.2026.

Copy of this Record of Proceedings be furnished to the concerned learned Advocate-on-Record for information and compliance.




Signature Not Verified

Digitally signed by
Madhu Grover
Date: 2025.12.09
                                                                            MASHROOR ALAM KHAN
16:20:43 IST
Reason:                                                                           Registrar