Supreme Court - Daily Orders
Commissioner Customs (Preventive) ... vs M/S Pelican Quartz Stone on 9 December, 2025
ITEM NO.38 REGISTRAR COURT. 2 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. MASHROOR ALAM KHAN
Civil Appeal No(s). 13397-13399/2025
COMMISSIONER CUSTOMS (PREVENTIVE) JAIPUR Appellant(s)
VERSUS
M/S PELICAN QUARTZ STONE Respondent(s)
IA No. 267363/2025 - EX-PARTE STAY
Date : 09-12-2025 This matter was called on for hearing today.
For Appellant(s) :
Mr. Gurmeet Singh Makker, AOR
Ms. Sampa Sengupta Ray, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
As per Office report, service report in respect of sole respondent has not been received from CESTAT so far.
Issue Reminder.
List again on 15.01.2026.
Copy of this Record of Proceedings be furnished to the concerned learned Advocate-on-Record for information and compliance.
Signature Not Verified Digitally signed by Madhu Grover Date: 2025.12.09 MASHROOR ALAM KHAN 16:20:43 IST Reason: Registrar