Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61(3)] [Section 61] [Entire Act] State of Maharashtra - Subsection Section 61(3)(b) in The Maharashtra Agricultural Income Tax Act, 1962 (b)of any such particulars to the State Government or to any person acting in the execution of this Act for the purposes of carrying out the object of this Act; or