Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] Union of India - Subsection Section 42(2) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981 (2)When loading or discharging of a vehicle takes place within the operator's own premises, a competent person shall be present throughout the operations.
