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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(1)(ii) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(ii)foster parents should have an income in which they are able to meet the needs of the child and are not dependent on the foster care maintenance payment;