Bombay High Court
Vinod Zingarji Chaudhari vs The Scheduled Tribe Certificate ... on 8 March, 2023
Bench: A.S. Chandurkar, M. W. Chandwani
935a.wp.3649.21 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
Writ Petition No.3649 of 2021
Vinod Zingarji Chaudhari
vs.
The Scheduled Tribe Certificate Scrutiny Committee, Nagpur & others
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders
or directions and Registrar's orders.
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Mr. S.P. Khare, Advocate for the Petitioner.
Mrs. S.S. Jachak, A.G.P. for the Respondents.
CORAM : A.S. CHANDURKAR AND M.W. CHANDWANI, JJ.
DATE : 8th MARCH, 2023.
The learned Assistant Government Pleader to produce the record of the Scrutiny Committee for perusal.
To be de-tagged from Writ Petition No.5021 of 2021. Put up on 23rd March, 2023.
(M.W. Chandwani, J.) (A.S. Chandurkar, J.) *sandesh Signed by:SANDESH DAULATRAO WAGHMARE Private Secretary to the Hon'ble Judge Date :09.03.2023 15:13