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[Cites 0, Cited by 0] [Section 57A(6)] [Section 57A] [Entire Act]

State of Rajasthan - Subsection

Section 57A(6)(i) in Rajasthan Factories Rules, 1951

(i)all chains, slings, rings, hooks, shackles, swivels used in connection with molten metal or molten slag or when they are made of I /2inch bar or smaller, once at least in every six months,