Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80(9)] [Section 80] [Entire Act]

State of Manipur - Subsection

Section 80(9)(b) in Manipur Value Added Tax Act, 2004

(b)fails without sufficient cause to furnish any returns as required by section 68 by the date and in the manner prescribed, or