Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Maharashtra - Subsection Section 11(1) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968 (1)If the competent authority refuses to grant or renew any licence under section 4, it shall order the refund of the fees paid therefor,
