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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(d) in The Swadeshi Cotton Mills Company Ltd. (Acquisition and Transfer of Undertakings) Act, 1986

(d)wilfully fails to deliver to the National Textile Corporation any inventory or property and assets forming part of any of the textile undertakings; or