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State of Haryana - Section

Section 10 in Haryana Vishwakarma Skill University Act, 2016

10. Officers of University

- The following shall be officer of the University, namely:-
(i)the Chancellor;
(ii)the Vice-Chancellor;
(iii)the Registrar; and
(iv)such other persons in the service of the University, as may be declared by the Statutes to be officers of the University.