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[Cites 0, Cited by 0] [Section 180(1)] [Section 180] [Entire Act]

State of Assam - Subsection

Section 180(1)(b) in Goalpara Tenancy Act, 1929

(b)power to enter upon any land, and to survey, demarcate, and make a map of the same and any power exerciseable by an officer under Part B of Chapter 111 of the Assam Land and Revenue Regulations, 1886 ;