Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Himachal Pradesh High Court

Dr. Anil Dhiman vs . Shri Suresh Kumar And Others on 20 March, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Dr. Anil Dhiman Vs. Shri Suresh Kumar and others Election Petition No. 01 of 2023 .

20.03.2023 Present: Mr. R.K. Sharma, Senior Advocate, with M/s Anita Kumari and Arun Kumar, Advocates, for the petitioner.

Mr. Arun Kaushal, Advocate, for respondent No. 1.

None for respondents No. 2 to 4.

Mr. Ankush Dass Sood, Senior Advocate, with Mr. Arjun Lall, Advocate, for respondent No. 5.

Ms. Swati Dogra, SDM Bhoranj, District Hamirpur, H.P. (respondent No. 5) is present in person.

As per report of the Registry, respondents stand served. Mr. Arun Kaushal, learned counsel has put in appearance on behalf of respondent No. 1 and Mr. Arjun Lall, learned counsel has put in appearance on behalf of respondent No. 5, on whose instructions, Mr. Ankush Dass Sood, learned Senior Counsel has also appeared on behalf of the said respondent.

As none has put in appearance on behalf of respondents No. 2 to 4, they are ordered to be proceeded against ex parte.

Response as per Rules. List for consideration on 24th April, 2023.

(Ajay Mohan Goel) Judge March 20, 2023 (bhupender) ::: Downloaded on - 20/03/2023 20:36:06 :::CIS