Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Madhya Pradesh - Subsection Section 3(j) in The M.P. Maa Sharda Devi Mandir Adhiniyam, 2002 (j)"Panda" means any person who is authorised to guide and assist pilgrims in offering worship or in any other matter connected therewith;
