Section 90(2)(e) in The U.P. Minor Minerals (Concession) Rules, 1963

[Cites 0, Cited by 0] [Section 90(2)] [Section 90] [Entire Act]

State of Uttar Pradesh - Subsection

Section 90(2)(e) in The U.P. Minor Minerals (Concession) Rules, 1963

(e)The conduct of the applicant in carrying out mining operations on the basis of any previous lease or Permit and complying with conditions of such lease or permit of the provisions of any law in connection therewith; and

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State of Uttar Pradesh - Subsection

Section 90(2)(e) in The U.P. Minor Minerals (Concession) Rules, 1963