Delhi High Court - Orders
Big Shows Entertainers Private Limited ... vs Big Shows Entertainment Private ... on 27 January, 2022
Author: Amit Bansal
Bench: Amit Bansal
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO-IPD 28/2021 & CM No.48096/2016(for stay)
BIG SHOWS ENTERTAINERS PRIVATE LIMITED & ANR
..... APPELLANTS
Through: None.
versus
BIG SHOWS ENTERTAINMENT PRIVATE LIMITED
..... RESPONDENT
Through: None.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 27.01.2022 [VIA VIDEO CONFERENCING]
1. The matter has been listed on 8th April, 2019, 7th November, 2019, 24th September, 2021 and 7th December, 2021. It is noticed that nobody has been appearing on behalf of the appellants since 8th April, 2019. Even today, nobody appears on behalf of the appellants even on the second call.
2. Dismissed in default.
AMIT BANSAL, J JANUARY 27, 2022 ak Signature Not Verified Signed By:ARUNA KANWAR Signing Date:28.01.2022 18:03:56